Manzoor. E vs. The Station House Officer - Kerala High Court, 04 September 2018

Cause title — parties, addresses and appearances

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON & THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN TUESDAY, THE 04TH DAY OF SEPTEMBER 2018 / 13TH BHADRA, 1940 WP(C).No. 28817 of 2018 PETITIONER: MANZOOR. E AGED 47 YEARS S/O IBRAHIMKUTTY, VILAYIL PADINJATTATHIL, NEAR N.S. HOSPITAL, MYLAPUR, UMAYANALLOOR P.O., NOW RESIDING AT RUKHIYA MANZIL, SOUHRUDA NAGAR, RANDAMKUTTY, KILIKOLLOOR P.O., KOLLAM DISTRICT BY ADV. BINU GEORGE RESPONDENTS: 1 THE STATION HOUSE OFFICER, KILIKOLLOOR POLICE STATION, KOLLAM DISTRICT 691004 2 ASSISTANT COMMISSIONER OF POLICE KOLLAM 691001 3 THE DISTRICT POLICE CHIEF, KOLLAM DISTRICT, PIN-691001 4 MURUKAN, CONVENOR, C.I.T.U. MOONNAMKUTTY UNIT, KILIKOLLOOR P.O. KOLLAM DISTRICT, PIN-691004 5 SHAJI, CONVENOR, B.M.S. MOONNAMKUTTY UNIT, KILIKOLLOOR P.O., KOLLAM DISTRICT, PIN-691004 WP(C).No. 28817 of 2018 2 6 SHAMSU, WORKER C.I.T.U. MOONNAMKUTTY UNIT, KILIKOLLOOR P.O., KOLLAM DISTRICT 691004 7 SHAJAHAN, WORKER, C.I.T.U. MOONNAMKUTTY UNIT, KILIKOLLOOR P.O., KOLLAM DISTRICT. PIN-691004 8 NIZAM, WORKER, B.M.S. MOONNAMKUTTY UNIT, KILIKOLLOOR P.O., KOLLAM DISTRICT. 691004 9 BAIJU, WORKER, B.M.S., MOONNAMKUTTY UNIT, KILIKOLLOOR P.O., KOLLAM DISTRICT. 691004 10 CHAIRMAN, KERALA HEALD LOAD WORKERS WELFARE BOARD, USHAS BUILDING, CHAMAKKADA KOLLAM PIN-691001 11 ASSISTANT LABOUR OFFICER GRADE-II, 2ND CIRCLE, KOLLAM 691013 R1 TO R3 & R11 BY ADV. SIJU KAMALASANAN, SC THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 04.09.2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: WP(C).No. 28817 of 2018 3

ORDER P.R.Ramachandra Menon, J. The learned counsel for the petitioner seeks for permission to withdraw the Writ Petition without prejudice to the rights and liberties of the petitioner to approach this court after getting appropriate orders on Ext P4 series applications preferred under Rule 26A of the Kerala Headload Workers Rules, 1981. Permission is granted. Writ Petition is dismissed as withdrawn. P.R.RAMACHANDRA MENON, JUDGE DEVAN RAMACHANDRAN, JUDGE cms

WP(C).No. 28817 of 2018 4 APPENDIX PETITIONER'S EXHIBITS: EXHIBIT P1 AOF LICENSE DATED 25.07.2018 ISSUED BY KOLLAM MUNICIPAL CORPROATION EXHIBIT P2 AOF GST REGISTRATION CERTIFICATE BEARING NO. 32 ABNP16437P1Z5 DATED 21.09.2017 EXHIBIT P3 AOF JUDGMENT DATED 06.03.2018 IN WPC NO. 41262/2017 EXHIBIT P4 AOF APPLICATION FOR REGISTRATION OF HEAD LOAD WORKERS DATED 15.06.2018 EXHIBIT P4 A AOF APPLICATION FOR REGISTRATION OF HEAD LOAD WORKERS DATED 15.06.2018 EXHIBIT P4 B AOF APPLICATION FOR REGISTRATION OF HEAD LOAD WORKERS DATED 15.06.2018 EXHIBIT P5 AOF REGISTRATION CERTIFICATE DATED 09.08.2018 EXHIBIT P6 AAPPROVED MEMBER REGISTRATION DETAILS EXHIBIT P6 A AOF APPROVED MEMBER REGISTRATION DETAILS EXHIBIT P6 B AOF APPROVED MEMBER REGISTRATION DETAILS EXHIBIT P7 AOF THE COMPLAINT DATED 17/08/2018 EXHIBIT P8 AOF THE RECEIPT DATED 17/08/2018 RESPONDENTS EXTS : NIL // P.S.TO JUDGE cms