Kerala High Court GST Judgments — 2017

70 judgments, newest first.

M/S. Saves Technologies Private Limited vs. The Assistant Commissioner (Assessment)

WP(C)/41970/2017HC Kerala29 Dec 2017

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S. Maxbond Industries vs. The Commercial Tax Officer

WP(C)/42158/2017HC Kerala29 Dec 2017

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S Platino Classic Motors INDIA PVT. LTD vs. The State Tax Officer

WP(C)/41996/2017HC Kerala29 Dec 2017

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Professional Copier Services INDIA PVT. LTD vs. State Of Kerala

WP(C)/41471/2017HC Kerala21 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Dinesh (Dinesh - Ramachandran) vs. The Deputy Commissioner (Appeals)

WP(C)/41530/2017HC Kerala21 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Gopalakrishnan.R vs. The Deputy Commissioner (Appeals)

WP(C)/41409/2017HC Kerala21 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Professional Copier Service INDIA PVT. LTD vs. State Of Kerala

WP(C)/41470/2017HC Kerala21 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Kalliyath Steel Traders vs. The Asst. State Tax Officer

WP(C)/41447/2017HC Kerala21 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sindhu K vs. District Collector, Palakkad

WP(C)/39301/2017HC Kerala20 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sameer K.T vs. The Assistant State Tax Officer

WP(C)/40825/2017HC Kerala19 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

T.Krishnadas vs. District Collector, Palakkad

WP(C)/40015/2017HC Kerala18 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Shankar Mohan vs. Intelligence Inspector

WP(C)/40622/2017HC Kerala18 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Trinity Arcade (PVT) LTD vs. The Asst. Commissioner (Wc)

WP(C)/40407/2017HC Kerala15 Dec 2017

M/S. Hotel Surya vs. The Assistant Commissioner

WP(C)/39952/2017HC Kerala12 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Binu Skaria vs. Commercial Tax Officer

WP(C)/38128/2017HC Kerala08 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Gala Icecreams PVT. LTD vs. Deputy Commissioner (Appeals)

WP(C)/39663/2017HC Kerala08 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sree Palani Andavar Alloys & Steels (P) LTD vs. Assistant State Tax Officer

WP(C)/39156/2017HC Kerala06 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

U.Manikandan vs. The Asst. Commissioner Of State Tax

WP(C)/38926/2017HC Kerala05 Dec 2017

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Hercules Automobiles International (P) LTD vs. The State Of Kerala

WP(C)/38801/2017HC Kerala01 Dec 2017

A.Nancy Wesly vs. The Assistant State Tax Officer

WP(C)/38350/2017HC Kerala29 Nov 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Britannia Industries LTD vs. State Of Kerala

WP(C)/38154/2017HC Kerala28 Nov 2017

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

M/S. Kingstone Motors vs. The Assistant Commissioner Of State Tax

WP(C)/38261/2017HC Kerala28 Nov 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Bpl Medical Technologies (P) LTD vs. State Of Kerala

WP(C)/38069/2017HC Kerala27 Nov 2017

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

Bpl Medical Technologies [P] LTD vs. State Of Kerala

WP(C)/38068/2017HC Kerala27 Nov 2017

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

M/S. Level 10 Retail Venture vs. The State Tax Officer

WP(C)/37991/2017HC Kerala24 Nov 2017

Shamnad P vs. Union Of INDIA

WP(C)/34045/2017HC Kerala22 Nov 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Green Mart vs. The Commercial Tax Officer

WP(C)/7378/2017HC Kerala21 Nov 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Prime Land Holdings PVT. LTD vs. State Of Kerala

WP(C)/37309/2017HC Kerala21 Nov 2017

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

Prime Land Holdings INDIA LTD vs. State Of Kerala

WP(C)/37310/2017HC Kerala21 Nov 2017

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

M/S. Manjeri Supari Traders vs. The Assistant Commissioner [Assessment]

WP(C)/37175/2017HC Kerala20 Nov 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kerala State Civil Supplies Corporation vs. The Assistant Commissioner Of Sales Tax

WP(C)/37130/2017HC Kerala20 Nov 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Sameer Mat Industries vs. State Of Kerala

WP(C)/36413/2017HC Kerala20 Nov 2017

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

Muhammad Sabir vs. The Sub Inspector Of Police

Crl.MC/7310/2017HC Kerala13 Nov 2017

Bench: HONOURABLE MR. JUSTICE B.KEMAL PASHA

Shihabudeen T.P vs. Assistant Commissioner -I

WP(C)/35526/2017HC Kerala07 Nov 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sirajudheen T.P vs. Assistant Commissioner - I

WP(C)/35483/2017HC Kerala07 Nov 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Jibin Antony M vs. Intelligence Officer [Ib]

WP(C)/35129/2017HC Kerala03 Nov 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Prime Land Holdings PVT. LTD vs. State Of Kerala

WP(C)/33989/2017HC Kerala01 Nov 2017

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

Mullackal Agencies vs. Commercial Tax Officer

WP(C)/23457/2017HC Kerala30 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Saidalavi M vs. The Commercial Tax Officer

WP(C)/34416/2017HC Kerala30 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Shoukathali T.K vs. The Commercial Tax Officer

WP(C)/34415/2017HC Kerala30 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. P.P.S Traders vs. Teh Commercial Tax Officer

WP(C)/34414/2017HC Kerala30 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S.Alwaye Sugar Agency vs. The Asst Commissioner (Assmt)

WP(C)/22147/2017HC Kerala27 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Shaji Gregory G.S vs. State Of Kerala

WP(C)/33818/2017HC Kerala27 Oct 2017

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

M/S. Valamangalam Supari Traders vs. The Assistant Commissioner

WP(C)/34277/2017HC Kerala27 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Ali M vs. The Assistant Commissioner

WP(C)/34282/2017HC Kerala27 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Associated Pipe Industries vs. State Of Kerala

OT.Rev/186/2017HC Kerala26 Oct 2017

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC

Mariyam Steel vs. State Tax Officer

WP(C)/33734/2017HC Kerala26 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Ashok Leyland Limited vs. Assistant State Tax Officer

WP(C)/34021/2017HC Kerala26 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S Agreen Co Fibre Foam (P) LTD vs. Asst. Commissioner (Kvat)-1

WP(C)/34106/2017HC Kerala25 Oct 2017

M/S.K.V.R.Traders, Pathirikode, Elankur vs. The Commercial Tax Officer

WP(C)/33923/2017HC Kerala25 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

T.K. Abdul Majeed vs. The Commercial Tax Officer

WP(C)/33898/2017HC Kerala25 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. P.K.L Traders vs. The Assistant Commissioner

WP(C)/33946/2017HC Kerala25 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Malabar Trading vs. The Assistant Commissioner Of Sales Tax

WP(C)/33559/2017HC Kerala23 Oct 2017

State Of Kerala vs. M/S.Sigma Electronics

OT.Rev/34/2017HC Kerala13 Oct 2017

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC

M/S. Bhima Enterprises vs. Assistant State Tax Officer

WP(C)/32520/2017HC Kerala13 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M.Abdul Salam vs. State Of Kerala

WP(C)/32034/2017HC Kerala10 Oct 2017

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC

M/S.Anjanam Technologies vs. The Asst.Commissioner-Iii, Thrissur

WP(C)/19819/2017HC Kerala09 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

K.A.Nazar vs. Commercial Tax Officer

WP(C)/31601/2017HC Kerala04 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S.Ascics Trading Company vs. The Assistant State Tax Officer

WP(C)/31328/2017HC Kerala04 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Espion International vs. The Assistant Commissioner [Assessment]

WP(C)/29930/2017HC Kerala03 Oct 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S.Prince Tmt Steels Private Limited vs. The Commissioner Of State Taxes

WP(C)/30641/2017HC Kerala25 Sept 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Poultry Farmers & Traders Association Of Kerala vs. State Of Kerala

WP(C)/23169/2017HC Kerala20 Sept 2017

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

Dhanaswaroopdas vs. Assistant State Tax Officer

WP(C)/29675/2017HC Kerala18 Sept 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S.A.T.Floors vs. The Intelligence Inspector, The Commercial Tax

WP(C)/29094/2017HC Kerala31 Aug 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Beena Steel Corporation vs. The A.S.T.O

WP(C)/28277/2017HC Kerala31 Aug 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Commercial Tax Officer vs. Madhu.M.B

WA/1802/2017HC Kerala30 Aug 2017

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC

Madhu M.B vs. The Commercial Tax Officer

WP(C)/28154/2017HC Kerala25 Aug 2017

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

Ernakulam Merchants Association vs. Union Of INDIA

WP(C)/26370/2017HC Kerala17 Aug 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S.Little Flower Traders vs. Commercial Tax Officer

WP(C)/25527/2017HC Kerala02 Aug 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Shiyaad, President Of Priam vs. Union Of INDIA

WP(C)/25613/2017HC Kerala02 Aug 2017

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

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