BharatTaxGST

Kerala High Court GST Judgments — 2018

636 judgments, newest first. Page 4 of 7.

M/S. Afla Aluminium vs. P.S. Jyothikumar

Con.Case(C)/959/2018HC Kerala10 Jul 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Selfshine Polymers INDIA Private vs. State Of Kerlaa

WP(C)/21287/2018HC Kerala10 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

State Of Kerala vs. M/S. Pan Pacific Engineering Services (P) LTD

OT.Rev/188/2014HC Kerala09 Jul 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Fashion Marble And Granite Company PVT.LTD vs. Assistant State Tax Officer

WP(C)/21988/2018HC Kerala06 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Dhanesh Kumar A.V vs. The Superintendent Of Police

WP(C)/21708/2018HC Kerala06 Jul 2018

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S.Cholayil PVT.LTD vs. The Assistant Commissioner (Assessment)

WA/1184/2013HC Kerala05 Jul 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S Thiruvonam Enterprises vs. Union Of INDIA

WP(C)/21435/2018HC Kerala05 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Super Plast Poly Products INDIA Private Limited vs. State Of Kerala

WP(C)/21257/2018HC Kerala05 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sevenseas Exporters vs. The Union Of INDIA

WP(C)/22275/2018HC Kerala05 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Hotel Dona Castle vs. State Tax Officer

WP(C)/22240/2018HC Kerala04 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Shirrai Automobiles vs. State Of Kerala

WP(C)/6292/2018HC Kerala04 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Seethu Granites PVT. LTD vs. The Commercial Tax Officer

WP(C)/11405/2018HC Kerala04 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Appolo Tyres LTD vs. State Of Kerala

OT.Rev/14/2015HC Kerala03 Jul 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

V.V.Shameer vs. State Of Kerala

OT.Rev/168/2015HC Kerala03 Jul 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Advanced Construction Technologies PVT. LTD vs. The Assistant Commissioner

WP(C)/21995/2018HC Kerala03 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Beauty Mark Gold vs. State Tax Officer

WP(C)/21909/2018HC Kerala03 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K. Jaleel vs. The Secretary, Taxes, Govt. Of Kerala

WP(C)/17952/2018HC Kerala02 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. N.T.K.Jewellery vs. The Secretary, Taxes

WP(C)/21315/2018HC Kerala02 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Megha Marketing vs. State Of Kerala

WP(C)/21917/2018HC Kerala02 Jul 2018

M.C.George vs. State Of Kerala

WP(C)/19892/2018HC Kerala02 Jul 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.Gokulkumar vs. Asst.State Tax Officer

WA/1167/2018HC Kerala02 Jul 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Ktc Automobiles (P) LTD vs. The State Of Kerala

OT.Rev/206/2015HC Kerala29 Jun 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Modi Global Links vs. State Of Kerala

WP(C)/21753/2018HC Kerala29 Jun 2018

M.D.Binson vs. State Tax Officer

WP(C)/21118/2018HC Kerala29 Jun 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Skoda Saw Mill vs. The State Tax Officer

WP(C)/21711/2018HC Kerala29 Jun 2018

Bobby Paul vs. The Commercial Tax Officer (Works Contract)

WP(C)/21598/2018HC Kerala29 Jun 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Jose Paul vs. State Tax Officer

WP(C)/20949/2018HC Kerala28 Jun 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Naga Distributors vs. Union Of INDIA

WP(C)/20978/2018HC Kerala28 Jun 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Luke K.George vs. Superintendent Of Customs

Bail Appl./4131/2018HC Kerala28 Jun 2018

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

State Of Kerala vs. M/S Popular Stores

OT.Rev/100/2017HC Kerala27 Jun 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

K. Reghunathan vs. Assistant Commissioner Of State Taxes

WP(C)/17900/2018HC Kerala27 Jun 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Baileys Resorts PVT. LTD vs. Commercial Tax Officer [Lt]

WP(C)/21125/2018HC Kerala27 Jun 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

S.Sadanandan vs. Bhuvnesh Kumar Tiwari

Con.Case(C)/1618/2017HC Kerala27 Jun 2018

Bench: HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

Ansari A vs. Commercial Tax Officer, Pathanamthitta

WP(C)/21274/2018HC Kerala27 Jun 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

A.P. Steel Re-Roling Mill LTD vs. Assistant Commissioner (Assessment), Commercial Taxes

WP(C)/14266/2018HC Kerala26 Jun 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Varghese Kannampally vs. State Of Kerala

WP(C)/21058/2018HC Kerala26 Jun 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

State Of Kerala vs. M/S. Oriental Commodities

OT.Rev/142/2015HC Kerala25 Jun 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Ceat Limited vs. The Assistant State Tax Officer

WP(C)/20838/2018HC Kerala25 Jun 2018

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S Cee Pee Marbles & Granites vs. Assistant Commissioner, Special Circle-Ii

WP(C)/20681/2018HC Kerala22 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Dew Diamonds vs. State Tax Officer

WP(C)/18497/2018HC Kerala22 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sreejith Sasikumar vs. State Of Kerala

WP(C)/19825/2018HC Kerala22 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

The Assistant State Tax Officer vs. M/S Alfa Aluminium

WA/1038/2018HC Kerala22 Jun 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Sirajudeen M vs. The Commercial Tax Officer

WP(C)/20718/2018HC Kerala22 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

G & C Infra Innovations vs. Union Of INDIA

WP(C)/20287/2018HC Kerala22 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

A. K. Radhakrishnan vs. State Tax Officer

WP(C)/20601/2018HC Kerala21 Jun 2018

Sayed Jaffer Sadique N vs. The Union Territory Of Lakshadweep

WP(C)/40040/2017HC Kerala21 Jun 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

K.V. Manikandan vs. State Of Kerala

WP(C)/20594/2018HC Kerala21 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Powerica LTD vs. The Assistant State Tax Officer (Intelligence)

WP(C)/20265/2018HC Kerala19 Jun 2018

M/S. Whispower Generators Sales And Service P LTD vs. The Central Board Of Excise & Customs

WP(C)/18954/2018HC Kerala19 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

A.J.Shahar vs. The State Tax Officer

WP(C)/19997/2018HC Kerala19 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Indsil Hydropower And Manganese Limited vs. The Assistant Commissioner Of State Tax

WP(C)/20064/2018HC Kerala19 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

State Of Kerala vs. M/S Parisons Foods (P) LTD

OT.Rev/8/2014HC Kerala18 Jun 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Little Flower Traders vs. State Tax Officer

WP(C)/19986/2018HC Kerala18 Jun 2018

F.H.Metals vs. The Assistant State Tax Officer

WP(C)/19980/2018HC Kerala18 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Hemalatha Ranka vs. Union Of INDIA

WP(C)/18883/2018HC Kerala14 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

E.V.Radha Krishna Kurup vs. Union Of INDIA

WP(C)/17348/2018HC Kerala14 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Vinod G vs. Union Of INDIA

WP(C)/17473/2018HC Kerala14 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. G.K.Granites vs. The Assistant Commissioner

WP(C)/19295/2018HC Kerala13 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. G.K.Granites LTD vs. The Assistant Commissioner

WP(C)/19226/2018HC Kerala13 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Shri Lakshmi Metal Udyog Limited vs. State Of Kerala

WP(C)/19464/2018HC Kerala13 Jun 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Malabar Marbles vs. Gopalakrishnan

WP(C)/17148/2018HC Kerala12 Jun 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Narayanan vs. State Of Kerala

Bail Appl./3695/2018HC Kerala12 Jun 2018

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

State Of Kerala vs. M/S. M.A Agencies

OT.Rev/53/2014HC Kerala11 Jun 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Kollam Internet Cable Distribution [P] LTD vs. State Tax Officer

WP(C)/15767/2018HC Kerala11 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Rajan Joseph vs. The Assistant State Tax Officer, Kollam

WP(C)/19045/2018HC Kerala11 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Manesh Joy vs. The District Police Chief

WP(C)/16961/2018HC Kerala11 Jun 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Ozone Granites [P] LTD vs. The Intelligence Officer

WP(C)/40400/2017HC Kerala08 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Berger Paints INDIA LTD vs. Assistant State Tax Officer, Kollam

WP(C)/18855/2018HC Kerala08 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Voltas Limited vs. State Of Kerala

WP(C)/19019/2018HC Kerala08 Jun 2018

M/S. Godrej vs. Assistant State Tax Officer

WP(C)/18810/2018HC Kerala07 Jun 2018

K.Gokulkumar vs. Asst. State Tax Officer

WP(C)/18629/2018HC Kerala07 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Ashraf vs. Sub Inspector Of Police, Payyanur Police Station

Crl.MC/2406/2018HC Kerala07 Jun 2018

Bench: HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW

Abdul Naseer M vs. District Police Chief

WP(C)/17478/2018HC Kerala07 Jun 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

The Commercial Tax Officer vs. C R Varghese

WA/2541/2017HC Kerala06 Jun 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Riyas vs. State Of Kerala

WP(C)/18562/2018HC Kerala06 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Seyadu Beedi Company vs. The Assistant Tax Officer

WP(C)/18490/2018HC Kerala06 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Pradeep.K vs. The Commercial Tax Officer

WP(C)/18294/2018HC Kerala05 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

State Of Kerala vs. C.A.Collins

OT.Rev/98/2014HC Kerala04 Jun 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Star Granites vs. Assistant Commissioner

WP(C)/18169/2018HC Kerala04 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Qmax Assay And Hallmarks vs. The Intelligence Officer (Ib)

WP(C)/15710/2018HC Kerala04 Jun 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Bpl Medical Technologies (P) LTD vs. State Of Kerala

WP(C)/17927/2018HC Kerala01 Jun 2018

M/S. Jkb Motors vs. Inspecting Assistant Commissioner Of State Taxes

WP(C)/17864/2018HC Kerala01 Jun 2018

S.Anilkumar vs. The State Commissioner Of State Goods & Service Tax Department

WP(C)/17970/2018HC Kerala01 Jun 2018

M/S.Nipro Medical (INDIA) PVT vs. The State Tax Officer

WP(C)/18056/2018HC Kerala01 Jun 2018

Bpl Medical Technologies (P) LTD vs. State Of Kerala

WP(C)/18013/2018HC Kerala01 Jun 2018

S.Vijayan vs. The State Tax Officer (Works Contract)

WP(C)/17658/2018HC Kerala30 May 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

N.C. Varghese vs. The State Farming Corporation Of Kerala LTD

WP(C)/5161/2018HC Kerala30 May 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

V.M.Mohammed vs. Assistant Commissioner

WP(C)/17477/2018HC Kerala29 May 2018

Hotel Raj Residency vs. Assistant Commissioner

WP(C)/17365/2018HC Kerala29 May 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Fins Engineers @ Contractors (P) LTD vs. State Tax Officer(Wc)

WP(C)/17418/2018HC Kerala29 May 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Palathara Builders vs. The Commercial Tax Officer

WP(C)/17197/2018HC Kerala28 May 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. South Indian Scrap vs. The Assistant Sales Tax Officer

WP(C)/17300/2018HC Kerala28 May 2018

Mahesh vs. The Assistant Commissioner (Intelligence)

WP(C)/13405/2018HC Kerala25 May 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Hercules Automobiles International (P) LTD vs. The State Of Kerala

WP(C)/16980/2018HC Kerala24 May 2018

M/S.Manjunathaa Rock Drills, 5/571 vs. Assistant State Tax Officer

WP(C)/15256/2018HC Kerala24 May 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sunil Jose, Proprietor vs. Commercial Tax Officer

WP(C)/16735/2018HC Kerala23 May 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Kiran Granite Industries vs. The Commercial Tax Officer

WP(C)/16694/2018HC Kerala23 May 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Kunhalan Kozhikkodan vs. Assistant State Tax Officer

WP(C)/16777/2018HC Kerala23 May 2018

Ajith A.R vs. The State Tax Officer [Int.]

WP(C)/16378/2018HC Kerala23 May 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

B.K.Biju vs. The Assistant Commissioner

WP(C)/16213/2018HC Kerala23 May 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

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