M/S. Afla Aluminium vs. P.S. Jyothikumar

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Con.Case(C)/959/2018HC KeralaGSTCNR KLHC01007372201810 July 2018Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR2 pages

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IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT: THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR TUE AY, THE 10TH DAY OF JULY 2018 / 19TH ASHADHA, 1940 Con.Case(C).No. 959 of 2018 AGAINST THE ORDER IN W.P.(C)NO. 16303/2018, DATED 23.05.2018 ---------- PETITIONER(S): 1 M/S. ALFA ALUMINIUM, PEECHAMCODE, WAYANAD-670 731, REGISTERED PARTNERSHIP FIRM , REPRESENTED BY ITS MANAGING PARTNER, YUNUS, AGED 34, S/O.AMMED, 121, KUTTIPRAVAN, 10TH MILE, VELIYARANA, VELLAMUNDA PANCHAYATH, WAYANAD-670 731. 2 M/S.ALUMINUM HOUSE, GOVIND BUILDING, V.C.ROAD, MANANTHAVADY, A PROPRIETORY CONCERN OWNED BY ITS PROPRIETOR, MANOJ N., REVATHI HOUSE, VEMOM POST, VINCENT GIRI, MANANTHAVADY, WAYANAD-670 645. BY ADVS. SRI.DINESH R.SHENOY SRI.K.C.BALAGOPAL (ALWAYE) RESPONDENT(S):

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P.S.JYOTHIKUMAR, AGED ABOUT 56, FATHER'S NAME NOT KNOWN TO THE PETITIONERS, ASSISTANT STATE TAX OFFICER, STATE GOODS AND SERVICES TAX DEPARTMENT, SURVEILLANCE SQUAD, ANAPPARA BUILDING, LEO HOSPITAL ROAD, KALPETTA, WAYNAD- 673 121. 2. C.D.SAJI, AGED ABOUT 54, FATHER'S NAME NOT KNOWN TO THE PETITIONERS, STATE TAX OFFICER, SURVEILLANCE SQUAD, STATE GOODS AND SERVICE TAX DEPARTMENT, ANAPPARA BUILDING, LEO HOSPITAL ROAD, KALPETTA, WAYNAD- 673 121. BY GOVERNMENT PLEADER SRI.P.M.SATHEESH

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 10-07-2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: M . 13.07.2018

P.B.SURESH KUMAR, J -------------------------------------- Cont.Case (Civil) No.959 of 2018 ------------------------------------- Dated this the 10th day of July, 2018 JUDGMENT The learned counsel for the petitioners submit that the Cont.Case has become infructuous. In the light of the submission made by the learned counsel for the petitioners, this Cont.Case is dismissed as infructuous. P.B. SURESH KUMAR, JUDGE cms // P.S.to Judge

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.