BharatTaxGST

Kerala High Court GST Judgments — 2018

636 judgments, newest first. Page 5 of 7.

Nasar vs. The Sub Inspector Of Police

Crl.MC/2030/2018HC Kerala22 May 2018

Bench: HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW

Smt.Kochurani Baby vs. State Tax Officer, Formerly Commercial Tax Officer

WP(C)/16304/2018HC Kerala21 May 2018

The State Tax Officer(Int) vs. M/S.Kerala Gujarat Cargo Express

WA/969/2018HC Kerala15 May 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Kairali Granites vs. The Assistant Tax Officer

WP(C)/15994/2018HC Kerala15 May 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Kairali Steels & Alloys PVT. LTD vs. The Assistant Commissioner Of State Tax

WP(C)/15981/2018HC Kerala15 May 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Green Cooling Solutions vs. The Intelligence Officer

WP(C)/15642/2018HC Kerala11 May 2018

Bench: HONOURABLE MR. JUSTICE SUNIL THOMAS

M/S. Builders House vs. State Tax Officer

WP(C)/15622/2018HC Kerala11 May 2018

Bench: HONOURABLE MR. JUSTICE SUNIL THOMAS

M/S.Premier Agro Products (P)LTD vs. Assistant Commissioner Of State Tax

WP(C)/15199/2018HC Kerala11 May 2018

Bench: HONOURABLE MR. JUSTICE SUNIL THOMAS

K.K.Purushothaman vs. The Commercial Tax Officer I

WA/950/2018HC Kerala11 May 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MRS. JUSTICE SHIRCY V.

Moolans Family Mart vs. State Tax Officer

WP(C)/15483/2018HC Kerala08 May 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S.Harrisons Malayalam LTD vs. State Of Kerala

WP(C)/14445/2018HC Kerala08 May 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Alex Thomas Shaju vs. The State Of Kerala

WP(C)/15429/2018HC Kerala08 May 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S Calicut Landmark Builders & Developers (INDIA) P.LTD vs. The Commercial Tax Officer

WP(C)/14855/2018HC Kerala04 May 2018

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Subin Joseph vs. State Of Kerala

WP(C)/15272/2018HC Kerala04 May 2018

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Ms/ Victory Paper & Boards (INDIA) LTD vs. State Tax Officer

WP(C)/14526/2018HC Kerala27 Apr 2018

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

C.G.George vs. The Commercial Tax Officer

WP(C)/7009/2018HC Kerala27 Apr 2018

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S Ds Rooftech INDIA Private LTD vs. Asst. State Tax Officer

WP(C)/14576/2018HC Kerala27 Apr 2018

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S. I.T.I Ltd vs. The Assistant Comissioner Of State Tax

WP(C)/14633/2018HC Kerala27 Apr 2018

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S Vinayaga Roofings vs. Asst. State Tax Officer

WP(C)/14566/2018HC Kerala27 Apr 2018

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Muhammed Adil vs. The Senior Geologist

WP(C)/14200/2018HC Kerala24 Apr 2018

Bench: HONOURABLE MR. JUSTICE SATHISH NINAN

Muhammed Adil vs. The Senior Geologist

WP(C)/14198/2018HC Kerala24 Apr 2018

Bench: HONOURABLE MR. JUSTICE SATHISH NINAN

Muhammed Noufal vs. The Director Of Mining And Geology

WP(C)/14203/2018HC Kerala24 Apr 2018

Bench: HONOURABLE MR. JUSTICE SATHISH NINAN

Abraham K. Thomas vs. Kvat Appellate Tribunal

WP(C)/14077/2018HC Kerala20 Apr 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

M/S. Soorya Plywoods vs. State Of Kerala

WP(C)/13481/2018HC Kerala17 Apr 2018

Rajeev Gandhi House Construction Co-Op.Society Limited vs. State Of Kerala

WP(C)/13933/2018HC Kerala13 Apr 2018

M/S Cee Pee Marbles & Granites vs. The Intelligence Officer (Ib)

WP(C)/13362/2018HC Kerala13 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Mohammed Nazeer V.A vs. State Tax Officer

WP(C)/13831/2018HC Kerala13 Apr 2018

M/S. Cee Pee Granites PVT. LTD vs. The Intelligence Officer (Ib)

WP(C)/13359/2018HC Kerala13 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Harrisons Malayalam LTD vs. State Of Kerala

WP(C)/13724/2018HC Kerala13 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Shahul Hameed vs. The Deputy Tahsildar (Rr), Chittur Taluk

WP(C)/11273/2018HC Kerala13 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

K.Mohanan vs. The State Tax Officer

WP(C)/13655/2018HC Kerala13 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Zahi Tyres(INDIA) Private Limited vs. Commercial Tax Officer-I

WP(C)/13746/2018HC Kerala13 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Krishnamurthy vs. State Of Kerala

WP(C)/11329/2018HC Kerala13 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Teesta Distributors vs. State Of Kerala

WP(C)/27158/2017HC Kerala13 Apr 2018

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

T.S. Susheelkumar vs. The State Tax Officer, State GST Department

WP(C)/13377/2018HC Kerala13 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

K. Kulathavel vs. The State Tax Officer

WP(C)/13454/2018HC Kerala13 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Evm Light Commercial Motors vs. State Of Kerala

WP(C)/13109/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Njaliath Quality Tiles And Sanitaries vs. Commercial Tax Officer

WP(C)/12627/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Trivenin Engneering And Industries vs. Assistant Commissioner

WP(C)/13239/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Hercules Automobiles International (P) LTD vs. The State Of Kerala

WP(C)/13272/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

P.R.Shaju vs. The State Tax Officer

WP(C)/13042/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

T.Viswanathan vs. The State Tax Officer

WP(C)/13216/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Amity Rock Products PVT. LTD vs. Kvat Appellate Tribunal

RP/332/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Muhammed Vaseem Sajjad.S @ Muhammed Vaseem vs. State Of Kerala

Crl.MC/1665/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW

Anila Salgunan vs. State Tax Officer

WP(C)/13028/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Muhammed Adil vs. The Senior Geologist, Kasargod

WP(C)/12189/2018HC Kerala12 Apr 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S Amity Rocks Products PVT LTD vs. Kvat Appellate Tribunal

WP(C)/4407/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Kerala Co-Operative Deposit Guarantee Fund Board vs. Commissioner Of Central GST And Central Excise

WP(C)/11200/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

K.K.Purushothaman vs. The Commercial Tax Officer-I

WP(C)/11176/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

T.Valsamma vs. Commercial Tax Officer

WP(C)/13021/2018HC Kerala12 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

N.G.Chandraprakash vs. Commercial Tax Officer

WP(C)/2587/2018HC Kerala11 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Puthedath Metals vs. Intelligence Officer (Ib)

WP(C)/12866/2018HC Kerala11 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M.D.Binson vs. Commercial Tax Officer

WP(C)/12868/2018HC Kerala11 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

C.P.Johnson vs. Commercial Tax Officer

WP(C)/12871/2018HC Kerala11 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Bpl Medical Technologies vs. State Of Kerala

WP(C)/12468/2018HC Kerala11 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Bpl Medical Technologies(P)LTD vs. State Of Kerala

WP(C)/12469/2018HC Kerala11 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Biju V.Thottam vs. The Transport Commissioner

WP(C)/12877/2018HC Kerala11 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Aji P Varghese vs. The Commercial Tax Officer

WP(C)/12587/2018HC Kerala11 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Smt. Leena P.Nair vs. The GST Council

WP(C)/9067/2018HC Kerala11 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Agreen Co Fibre Foam(P) LTD vs. Assistant Commissioner(Kvat)

WP(C)/12833/2018HC Kerala11 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Abdul Nazar P.T vs. The District Collector, Kasargode District

WP(C)/6119/2018HC Kerala10 Apr 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M.Jailavudheen vs. The State Tax Officer (Ib)

WP(C)/12483/2018HC Kerala10 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

V.Vijayakumaran vs. The State Tax Officer

WP(C)/12586/2018HC Kerala10 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

K. Seethumadhavi vs. The State Tax Officer (Ib), State GST Department

WP(C)/12603/2018HC Kerala10 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

N.K.Shamsudheen vs. The State Tax Officer

WP(C)/12445/2018HC Kerala10 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Mubarak Ali vs. The State Tax Officer (Ib)

WP(C)/12219/2018HC Kerala09 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

A.M. Abdulla vs. The State Tax Officer

WP(C)/12293/2018HC Kerala09 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.I.T.I. Ltd vs. The Assistant Commissioner Of State Tax

WP(C)/12320/2018HC Kerala09 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Jojo Francis vs. The State Tax Officer (Ib)

WP(C)/12210/2018HC Kerala09 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Anil P Johny vs. The State Tax Officer (Ib)

WP(C)/12216/2018HC Kerala09 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S.Coiron Foam Products vs. The Asst. Commissioner Of State Tax

WP(C)/12358/2018HC Kerala09 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

K.C.Pappu & Sons vs. State Of Kerala

WP(C)/12152/2018HC Kerala06 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Muhammed Sabir vs. The Senior Geologist

WP(C)/9952/2018HC Kerala06 Apr 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Kothamangalam Aggregates vs. Kerala State Electricity Board

WP(C)/1112/2018HC Kerala06 Apr 2018

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

M/S Lal Steels (P) LTD vs. The Asst. Commissioner, State GST Department

WP(C)/12059/2018HC Kerala06 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

K.Haridas vs. The State Tax Officer (Ib)

WP(C)/12022/2018HC Kerala06 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

R.Selvaraj vs. The State Tax Officer (Ib)

WP(C)/12021/2018HC Kerala06 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Alukka Gold Palace vs. State Tax Officer

WP(C)/35333/2017HC Kerala06 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

K.Gopalakrishnan vs. The Assistant Commissioner

WP(C)/12102/2018HC Kerala06 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

P.A. Ibrahim vs. The State Tax Officer (Ib)

WP(C)/12032/2018HC Kerala06 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Meachery Hardwares vs. The Deputy Commissioner (Appeals)

WP(C)/10124/2018HC Kerala06 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

K.Rajan vs. The State Tax Officer(Ib)

WP(C)/12023/2018HC Kerala06 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Prompt Compusolutions PVT. LTD vs. The Asst. Tax Officer, State GST Department

WP(C)/11900/2018HC Kerala05 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

M/S. Raji Mathew vs. State Of Kerala

WP(C)/2302/2018HC Kerala05 Apr 2018

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S Iqraa International Hospital & Research Centre vs. The State Tax Officer

WP(C)/11823/2018HC Kerala05 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Singer INDIA Limited vs. Assistant Commissioner, Goods And Services Tax Department

WP(C)/11672/2018HC Kerala04 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Mampuzha Rubber Processing PVT. LTD vs. Deputy Commissioner

WP(C)/6031/2018HC Kerala04 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Sulthan Gold Classic Private Limited vs. Assistant Commissioner

WP(C)/11802/2018HC Kerala04 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Majeed K.J vs. The Eloor Municipality

WP(C)/9707/2018HC Kerala04 Apr 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Shiny Prince vs. The Inspecting Assistant Commissioner

WP(C)/11816/2018HC Kerala04 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

General Equipments And Techonology Suppliers vs. Asst. State Tax Officer

WP(C)/11146/2018HC Kerala03 Apr 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Dinesh Nambiar.P.M vs. The Regional Transport Officer, Kannur

WP(C)/11411/2018HC Kerala02 Apr 2018

M/S Manjeri Supari Traders vs. The Asst. Commissioner, State Goods And Service Tax Department

WP(C)/11183/2018HC Kerala02 Apr 2018

M/S. Fins Engineers And Contractors [P] LTD vs. State Tax Officer

WP(C)/11242/2018HC Kerala02 Apr 2018

Muhammed Sabir vs. The Senior Geologist, Mining And Geology

WP(C)/9645/2018HC Kerala02 Apr 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Poulose vs. State Of Kerala

WP(C)/41777/2017HC Kerala02 Apr 2018

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Deepam Granites vs. The State Tax Officer

WA/627/2018HC Kerala02 Apr 2018

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Bharti Airtel Limited vs. The Assistant State Tax Officer

WP(C)/11083/2018HC Kerala28 Mar 2018

M/S. Indsil Hydro Power & Manganese LTD vs. The Assistant Commissioner

WP(C)/10840/2018HC Kerala28 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

St.Josephs Tea Company LTD vs. Chief Commissioner, Central GST & Central Excise Kerala Zone

WP(C)/768/2018HC Kerala28 Mar 2018

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

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