K.Gopalakrishnan vs. The Assistant Commissioner

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT: THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 6TH DAY OF APRIL 2018 / 16TH CHAITHRA, 1940 WP(C).No. 12102 of 2018 PETITIONER(S) K.GOPALAKRISHNAN M/S. G.K POULTRY FARM, PALATHUPALLY, THATHAMANGALAM, PALAKKAD DISTRICT. BY ADVS.SRI.HARISANKAR V. MENON SMT.MEERA V.MENON SMT.K.KRISHNA RESPONDENT(S): 1. THE ASSISTANT COMMISSIONER OF STATE TAXES STATE GST DEPARTMENT, SPECIAL CIRCLE, PALAKKAD - 678 001. 2. THE INTELLIGENCE OFFICER(IB) DEPARTMENT OF COMMERCIAL TAXES, MATTANCHERRY AT MINI CIVIL STATION, ALUVA - 683 101. BY SPL.GOVERNMENT PLEADER:SMT.THUSHARA JAMES THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 06-04-2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: WP(C).No. 12102 of 2018 (K) APPENDIX PETITIONER(S)' EXHIBITS EXHIBIT P1 COPY OF ORDER ISSUED BY THE 2ND RESPONDENT FOR THE YEAR 2009-10. EXHIBIT P2 COPY OF STATEMENT FILED BY THE PETITIONER'S COUNSEL BEFORE THE DT. COMMISSIONER, PALAKKAD. EXHIBIT P3 COPY OF ORDER ISSUED BY THE DY. COMMISSIONER, PALAKKAD FOR THE YEAR 2009-10. EXHIBIT P4 COPY OF ORDER ISSUED BY THE 2ND RESPONDENT. RESPONDENT'S EXHIBITS:NIL //TRUE COPY// SD/- PA TO JUDGE rsr P.B.SURESH KUMAR, J. -------------------------------------------- W.P.(C).No.12102 of 2018 --------------------------------------------------------------- Dated this the 6th day of April, 2018