Poulose vs. State Of Kerala - Kerala High Court, 02 April 2018

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT: THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR MONDAY, THE 2ND DAY OF APRIL 2018 / 12TH CHAITHRA, 1940 WP(C).No. 41777 of 2017 PETITIONER REJI POULOSE, S/O POULOSE, ONAMTHURUTHIL HOUSE, KUNNAKKALKARA P.O, VALAKOM VILLAGE, MUVATTUPUZHA TALUK,ERNAKULAM DISTRICT. BY ADV.SRI.K.RAKESH RESPONDENTS

STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF MINING AND GEOLOGY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 003. 2. THE GEOLOGIST DEPARTMENT OF MINING AND GEOLOGY,DISTRICT OFFICE, CIVIL STATION, KAKKANAD, KOCHI, PIN - 682 030. BY GOVERNMENT PLEADER SRI.PAUL ABRAHAM VAKKANAL THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 02-04-2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: WP(C).No. 41777 of 2017 (V) APPENDIX PETITIONER(S)' EXHIBITS EXHIBIT P1OF THE AGREEMENT EXECUTED BY THE PETITIONER WITH ELIYAS K.V DATED 4-10-2017. EXHIBIT P2OF THE AGREEMENT DATED, 4-10-2017 EXECUTED BY THE PETITIONER WITH ELIYAS K.V. EXHIBIT P3OF THE GST REGISTRATION CERTIFICATE OBTAINED IN THE NAME OF FRIENDS BRICKS MANUFACTURERS AND CONTRACTORS DATED 6-11-2017. EXHIBIT P4OF THE STORAGE PERMISSION OBTAINED FROM THE 2ND RESPONDENT DATED, 24-11-2016. EXHIBIT P5OF THE LICENCE ISSUED BY THE AIKKARANAD PANCHAYATH DATED 22-12-2015. EXHIBIT P6OF THE SHOW CAUSE NOTICE ISSUED BY THE 2ND RESPONDENT DATED, 5-12-2017. EXHIBIT P7OF THE REPLY SUBMITTED BY THE PETITIONER TO EXHIBIT P6, DATED 11-12-2017. A.K.JAYASANKARAN NAMBIAR, J. ======================== W.P.(C) No.41777 of 2017 ======================== Dated this the 2nd day of April 2018 JUDGMENT Petitioner has filed a memo seeking permission to withdraw the writ petition. Permission is granted. Accordingly, the writ petition is dismissed as withdrawn. A.K.JAYASANKARAN NAMBIAR

JUDGE