Mampuzha Rubber Processing PVT. LTD. vs. Deputy Commissioner
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IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT: THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR WEDNE AY, THE 4TH DAY OF APRIL 2018 / 14TH CHAITHRA, 1940 WP(C).No. 6031 of 2018 PETITIONER(S) MAMPUZHA RUBBER PROCESSING PVT. LTD., (FORMERLY SILVERSTONE SPECIALITY RUBBER PRODUCTS PVT. LTD.), MAMPUZHA, KARUVARAKUNDU P.O., TUVVUR, MALAPPURAM DISTRICT, REPRESENTED BY ITS MANAGING DIRECTOR M.USMAN. BY ADVS.SRI.S.ANIL KUMAR (TRIVANDRUM) SRI.V.SURENDRAN SRI.M.RAJAGOPAL RESPONDENT(S):
DEPUTY COMMISSIONER, COMMERCIAL TAXES, MALAPPURAM, PIN-673633. 2. ASSISTANT COMMISSIONER, STATE GOODS AND SERVICES TAX DEPARTMENT, SPECIAL CIRCLE, MALAPPURAM-673633. 3. THE COMMISSIONER, STATE GOODS AND SERVICES TAX DEPARTMENT, TAX TOWERS, KARAMANA, THIRUVANANTHAPURAM-695002. 4. THE DY. COMMISSIONER (APPEALS), STATE GOODS AND SERVICES TAX DEPARTMENT, NIRMAL ARCADE, ERANHIPPALAM, KOZHIKODE-670006. R BY GOVERNMENT PLEADER THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 04-04-2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
APPENDIX PETITIONER(S)' EXHIBITS EXHIBIT P1 COPY OF ANNUAL RETURN FILED BY THE PETITIONER FOR THE YEAR 2010-11. EXHIBIT P2 COPY OF THE TRADING AND PROFIT AND LOSS ACCOUNT FOR THE YEAR 2010-2011. EXHIBIT P3 COPY OF NOTICE DATED 20.04.2013 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P4 COPY OF REPLY DATED 12.06.2013 FILED BEFORE THE 2ND RESPONDENT. EXHIBIT P5 COPY OF ORDER DATED 15.06.2013 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P6 COPY OF NOTICE DATED 29.04.2017 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P7 COPY OF REPLY DATED 24.05.2017. EXHIBIT P8 COPY OF ORDER DATED 06.06.2017 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P9 COPY OF JUDGMENT DATED 7.07.2017 OF THIS HON'BLE COURT IN W.P.(C) NO.22042 OF 2017. EXHIBIT P1O COPY OF ORDER DATED 31.07.2017 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P11 COPY OF REVISION PETITION FILED BEFORE THE 3RD RESPONDENT AGAINST EXT. P10 EXHIBIT P12 COPY OF STAY PETITION FILED IN EXT.P11 REVISION. EXHIBIT P13 COPY OF LETTER DATED 22.09.2017 ISSUED BY THE MANAGER & STATE PUBLIC INFORMATION OFFICER, MALAPPURAM. EXHIBIT P14 COPY OF NOTICE DATED 22.09.2017 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P15 COPY OF JUDGMENT DATED 2.11.2017 OF THIS HON'BLE COURT IN W.P.(C) NO.35062 OF 2017. EXHIBIT P16 COPY OF ORDER DATED 27.10.2017 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P17 COPY OF APPEAL MEMORANDUM FILED BEFORE THE 4TH RESPONDENT AGAINST EXT. P16. EXHIBIT P18 COPY OF STAY PETITION FILED BEFORE THE 4TH RESPONDENT ALONG WITH EXT.P17 APPEAL. EXHIBIT P19 COPY OF LETTER DATED 27.12.2017 OF THE STATE PUBLIC INFORMATION OFFICER ATTACHED TO THE OFFICE OF THE 3RD RESPONDENT. (Contd......2) EXHIBIT P19(A) COPY OF NOTE FILE OF FILE NO.E6-14148/13 RECEIVED ALONG WITH EXT.P19. EXHIBIT P19(B) COPY OF LETTER DATED 19.06.2013 SENT BY THE 1ST RESPONDENT TO THE 3RD RESPONDENT. EXHIBIT P19(C) COPY OF LETTER DATED 9.07.2013 SENT BY THE 3RD RESPONDENT TO THE GOVERNMENT. EXHIBIT P19(D) COPY OF LETTER DATED 23.07.2016 SENT BY THE JT. COMMISSIONER (A&I) OF THE OFFICE OF THE 3RD RESPONDENT ADDRESSED TO THE 1ST RESPONDENT. EXHIBIT P19(E) COPY OF LETTER DATED 22.11.2016 OF THE 2ND RESPONDENT ADDRESSED TO THE 1ST RESPONDENT. EXHIBIT P20 COPY OF STAY ORDER DATED 3.02.2018 ISSUED BY THE 4TH RESPONDENT. //// PS TO JUDGE Kvs/-
P.B.SURESH KUMAR, J. = = = = = = = = = = = = = W.P.(C).No.6031 of 2018 = = = = = = = = = = = = = Dated this the 4th day of April, 2018 J U D G M E N T The learned counsel for the petitioner submits that the writ petition has become infructuous. In the light of the submission made by the learned counsel for the petitioner, the writ petition is dismissed as infructuous. P.B.SURESH KUMAR, JUDGE. Kvs/- ////
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