Kerala Agro Industries Corporation LTD vs. The Assistant Commissioner
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IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT: THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU FRIDAY, THE 20TH DAY OF JULY 2018 / 29TH ASHADHA, 1940 WP(C).No. 22892 of 2018(J) PETITIONER(S): KERALA AGRO INDUSTRIES CORPORATION LTD. KISAN JYOTHI, FORT ROAD, THIRUVANANTHAPURAM-695001. REPRESENTED BY MANAGING DIRECTOR-SURESH BABU P. BY ADVS.SRI.K.M.FIROZ SMT.M.SHAJNA RESPONDENT(S):
THE ASSISTANT COMMISSIONER (ASSESSMENT) OFFICE OF THE ASSISTANT COMMISSIONER, SPECIAL CIRCLE, 2ND FLOOR, TAX TOWER, KARAMANA PO, THIRUVANANTHAPURAM-695002. 2. COMMISSIONER OF STATE GOODS AND SERVICE TAX STATE GST DEPARTMENT, TAX TOWERS, THIRUVANANTHAPURAM-695001. 3. THE STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY, TAXES DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001. 4. SECRETARY TAXES DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM-695001. 5. UNION OF INDIA, REPRESENTED BY REVENUE SECRETARY, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, GOVERNMENT OF INDIA, NORTH BLOCK, NEW DELHI-110001. R5 BY SRI.N.NAGARESH, ASSISTANT SOLICITOR GENERAL OF INDIA R3 BY PUBLIC PROSECUTOR SMT.M.M.JASMINE THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 20-07-2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OKB
DAMA SESHADRI NAIDU, J --------------------------------- W.P.(C) No.22892 of 2018 ---------------------------------- Dated this the 20th day of July, 2018 JUDGMENT Dismissed as withdrawn with liberty to file a fresh one. DAMA SESHADRI NAIDU Judge okb. //// P.A. to Judge
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.