Biju K Daniel vs. Rajesh

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OP(C)/2388/2018HC KeralaGSTCNR KLHC01071024201808 October 2018Bench: HONOURABLE MR. JUSTICE K.P.JYOTHINDRANATH3 pages

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE K.P.JYOTHINDRANATH MONDAY, THE 08TH DAY OF OCTOBER 2018/16TH ASWINA, 1940 OP(C)No.2388 of 2018 (AGAINST THE ORDER/JUDGMENT IN O.S.No.32/2018 OF SUB COURT, KOTTARAKKARA) PETITIONER/RESPONDENT/DEFENDANT: 1 BIJU K DANIEL, AGED 48 YEARS, S/O.DANIEL, BADHEL HOUSE, KALAYAPURAM VILLAGE, KOTTARAKKARA TALUK, MYLOM PO, KOLLAM DISTRICT, PIN 691 554, (PROPRIETOR, KRIPA STEEL INDUSTRIES, KALAYAPURAM, MYLOM PO, KOTTARAKKARA, KOLLAM DT. 691 553). 2 RAJASREE VIJU, AGED 42 YEARS, W/O.DANIEL, KONATHAZHIKATHU VEEDU, KALAYAPURAM VILLAGE, KOTTARAKKARA TALUK, MYLOM PO, KOLLAM DISTRICT, PIN 691 554, (PROPRIETOR, THE IMMANUEL STEELS AND INDUSTRIES, KALAYAPURAM, MYLOM PO, KOTTARAKKARA, KOLLAM DT. 691 553) BY ADV. SRI.K.K.SETHUKUMAR RESPONDENT/PETITIONER/PLAINTIFF: RAJESH, AGED 52 YEARS, S/O.JOHN, RAJESH BHAVAN, KALAYAPURAM, INJAKKADMYLOM P.O., KOTTARAKKARA, KOLLAM DT. 691 553. THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 08.10.2018, THE COURT ON THE SAME DAY PASSED THE FOLLOWING: OP(C)No.2388 of 2018 2

JUDGMENT When the matter came up for hearing, it is submitted before this court that, a memo filed by the petitioner showing that the petitioner may be permitted to withdraw the above original petition. Notice to the respondent not so far ordered. Under such circumstances, the petition is dismissed as withdrawn, with liberty to file afresh as and when required. K.P.JYOTHINDRANATH ss JUDGE

OP(C)No.2388 of 2018 3 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PLAINT IN OS.NO.32/2018 OF MUNSIFF'S SUB KOTTARAKKARA. EXHIBIT P2 TRUE PHOTOCOPY OF THE IA.NO.628 OF 2018 IN OS.32/2018 OF SUB COURT, KOTTARAKKARA. EXHIBIT P3 TRUE PHOTOCOPY OF THE ORDER IN IA.NO.628 KOTTARAKKARA DATED 17.9.2018. EXHIBIT P4 TRUE PHOTOCOPY OF THE ORDER IN IA.NO.628 KOTTARAKKARA DATED 18.9.2018. EXHIBIT P5 TRUE PHOTOCOPY OF THE LICENCE NO.A5- 4799/2018-19-77 OF THE 2ND PETITIONER ISSUED BY SECRETARY MYLOM GRAMA PANCHAYATH DATED 13.6.2018. EXHIBIT P6 TRUE PHOTOCOPY OF THE GST REGN.CERTIFICATE NO.32AJRPD4119K1Z8 OF THE 2ND DATED 21.9.2017. EXHIBIT P7 TRUE PHOTOCOPY OF THE SCHEDULE OF PROPERTIES IN OS.NO.32/2018 OF SUB COURT, KOTTARAKKARA.

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