M/S. Panel Source LLP vs. The Assistant State Tax Officer

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RP/817/2018HC KeralaGSTCNR KLHC01074220201829 October 2018Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU3 pages
For Respondent: GP.DR. THUSHARA JAMES

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU MONDAY ,THE 29TH DAY OF OCTOBER 2018 / 7TH KARTHIKA, 1940 RP.No. 817 of 2018 IN WP(C). 30729/2018 REVIEW PETITIONER/S: M/S. PANEL SOURCE LLP UNIT NO.5, UNIQUE INDUSTRIAL PREMISES, VEER SAVARKAR ROAD, PRABHADEVI, MUMBAI, REPRESENTED BY ITS PARTNER SUJEET SHETTY BY ADVS. SRI.S.ANIL KUMAR (TRIVANDRUM) SRI.M.RAJAGOPAL RESPONDENT/S: 1 THE ASSISTANT STATE TAX OFFICER SQUAD NO.V, STATE GOODS AND SERVICES TAX DEPARTMENT, KASARAGOD 671121 2 THE STATE TAX OFFICER SQUAD NO.V, STATE GOODS AND SERVICES TAX DEPARTMENT, KASARAGOD 671121 3 THE STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT, TAXED DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695001 4 UNION OF INDIA REPRESENTED BY ITS SECRETARY DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, ROOM NO.46, NORTH BLOCK, NEW DELHI 110001 BY ADV. SRI.SUVIN R.MENON, CGC -2- RP.No. 817 of 2018 IN WP(C). 30729/2018 OTHER PRESENT: GP.DR. THUSHARA JAMES. THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 29.10.2018, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:

ORDER The learned counsel for the petitioner seeks permission to withdraw the review petition. Permission granted, and the review petition is dismissed as withdrawn. DAMA SESHADRI NAIDU JUDGE das APPENDIX PETITIONER'S/S EXHIBITS: ANNEXURE IOF JUDGMENT DATED 9.08.2018 IN WP(C) NO. 26986 OF 2018 OF THIS HON'BLE COURT. ANNEXURE IIOF THE JUDGMENT DATED 6.08.2018 IN W.A. NO. 1640 OF 2018 OF THIS HON'BLE COURT.

-3- RP.No. 817 of 2018 IN WP(C). 30729/2018 THE HON'BLE SUPREME COURT IN SLP NO. 17073/18 ARISING OUT OF THE JUDGMENT AND ORDER DATED 5.07.2018 IN WP NO. 12399/18 PASSED BY THE HON'BLE HIGH COURT OF M.P. AT INDORE. ANNEXURE VOF THE JUDGMENT AND ORDER DATED 5/07/2018 IN WP NO. 12399/18 PASSED BY THE HON'BLE HIGH COURT OF M.P. AT INDORE.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.