Kerala State Financial Enterprises LTD. v. Union Of INDIA

Court: Kerala High Court
Case number: WP(C)/35796/2018
Date of judgment: 23 Nov 2018
Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Petitioner: KERALA STATE FINANCIAL ENTERPRISES LTD.
Respondent: UNION OF INDIA
CNR: KLHC010827292018

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