Ciju Radhakrishnan v. Station House Officer
- Court
- Kerala High Court
- Case number
- WP(C)/22107/2019
- Date of judgment
- 6 Dec 2019
- Bench
- HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
- Petitioner
- CIJU RADHAKRISHNAN
- Respondent
- STATION HOUSE OFFICER
- CNR
- KLHC010565732019
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