Renjilal Damodaran vs. The Asst. State Tax Officer
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR FRIDAY, THE 13TH DAY OF NOVEMBER 2020 / 22ND KARTHIKA, 1942 WP(C).No.24260 OF 2020(F) PETITIONER/S: RENJILAL DAMODARAN AGED 50 YEARS PROPRIETOR, M/S. DAMU AND SONS SALES CORPORATION, BACK SIDE OF K N S HOSPITAL, PULAMON P.O., KOTTARAKKARA, KOLLAM DISTRICT. BY ADVS. SRI.HARISANKAR V. MENON SMT.MEERA V.MENON RESPONDENT/S: 1 THE ASST. STATE TAX OFFICER SQUAD NO.VIII, SGST DEPARTMENT, ERNAKULAM, KOCHI-682 015. 2 THE COMMISSIONER OF STATE TAX, STATE GST DEPARTMENT, TAX TOWERS, KILLIPPALAM, KARAMANA, THIRUVANANTHAPURAM-695 002. OTHER PRESENT: GP: DR. THUSHARA JAMES THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 13.11.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.24260 OF 2020(F) 2 JUDGMENT In the light of W.P.(C)No.24819 of 2020 that is subsequently filed by the petitioner, W.P.(C)No.24260/2020 is closed as infructuous. A.K.JAYASANKARAN NAMBIAR
JUDGE SJ
WP(C).No.24260 OF 2020(F) 3 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF E-WAY BILL FOR TRANSPORTATION TO KERALA BY SHIP FROM MUNDRA PORT IN GUJARAT TO KOCHI PORT. EXHIBIT P1 A COPY OF E-WAY BILL FOR ONWARD TRANSPORTATION FROM KOCHI PORT TO THE PLACE OF BUSINESS OF THE PETITIONER AT KOTTARAKKARA. EXHIBIT P2 COPY OF INVOICE NO.MMT5218 ISSUED BY M/S. KOSTA SHIPPING LLP. EXHIBIT P3 COPY OF FORM GST MOV-01 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3 A COPY OF FORM GST MOV-02 ISSUED BY THE 1ST RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.