Gokul P.G. vs. The State Of Kerala
Original PDF →WP(C)/21907/2020HC KeralaGSTCNR KLHC01054937202006 November 2020Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR18 pages
NO.OR/GST/MVPA/54/2020-21 DATED 27.10.2020 ISSUED TO THE PETITIONER.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.