Sinu T.S. vs. The Assistant State Tax Officer
Original PDF →WP(C)/21456/2020HC KeralaGSTCNR KLHC01053773202020 October 2020Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR3 pages
EXHIBIT P3 COPY OF DELIVERY CHALAN DATED 4.10.2020 EXHIBIT P4 COPY OF E-WAY BILL NO.531206811485 DATED 04.10.2020 EXHIBIT P5 COPY OF ORDER DATED 04.10.2020 IN GST MOV- 02 ISSUED BY THE RESPONDENT FOR PHYSICAL VERIFICATION EXHIBIT P6 COPY OF DETENTION ORDER DATED 04.10.2020 ISSUED BY THE RESPONDENT EXHIBIT P7 COPY OF NOTICE DATED 4.10.2020 ISSUED BY THE RESPONDENT U/S.129(3) OF THE CGST /SGST ACTS
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.