The Secretary vs. The Manager, Federal Bank
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR WEDNE AY, THE 25TH DAY OF NOVEMBER 2020 / 4TH AGRAHAYANA, 1942 WP(C).No.25999 OF 2020(Y) PETITIONER: THE SECRETARY, A.K.G.MEMORIAL LABOUR CONTRACT SOCIETY LTD., P.B.NO.15, 145/16B, FORT ROAD, THALASSERY-670 001. BY ADVS. SRI.K.MOHANAKANNAN SMT.T.V.NEEMA RESPONDENTS: 1 THE MANAGER, FEDERAL BANK, THALASSERY, KANNUR DISTRICT-670 101. 2 ADDITIONAL DIRECTOR GENERAL OF GST INTELLIGENCE, KOCHI ZONAL UNIT, CENTRAL EXCISE BHAVAN, KATHRIKKADAVU, KALOOR P.O., KOCHI-682017. BY ADV.SRI.MADHU RADHAKRISHNAN, SC THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 25.11.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.25999 OF 2020(Y) 2 JUDGMENT
The learned counsel for the petitioner seeks permission to withdraw the Writ Petition without prejudice to his right to approach this Court to prefer a fresh Writ Petition incorporating facts and grounds. The writ petition is dismissed as withdrawn without prejudice to the right of the petitioner reserved above. A.K.JAYASANKARAN NAMBIAR
JUDGE mns/25.11.2020
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.