Radhakrishna Textiles vs. Superintendent Of Central Tax And Central Excise
Original PDF →WP(C)/23226/2020HC KeralaGSTCNR KLHC01058031202003 November 2020Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR5 pages
NO.IEC-VIII/13/18-19
DATED
11.09.
2020
WP(C).No.23226 OF 2020(C) 5 (RECTIFIED) ISSUED BY THE 5TH RESPONDENT. EXHIBIT P15OF THE PETITION DATED 25.09.2020 SUBMITTED BEFORE THE HON'BLE MINISTER FOR FINANCE, KERALA (WITHOUT ENCLOSURES) EXHIBIT P16OF THE PETITION DATED 30.09.2020 SUBMITTED BEFORE THE 6TH RESPONDENT (WITHOUT ENCLOSURES). RESPONDENTS EXHIBITS:NIL //// P.A TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.