M/S Everest Stone Crusher And Granites vs. The District Collector
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN TUE AY, THE 10TH DAY OF NOVEMBER 2020 / 19TH KARTHIKA, 1942 WP(C).No.18464 OF 2020(G) PETITIONER : M/S EVEREST STONE CRUSHER AND GRANITES M.P. 89-V, HIGHWAY ARCADE, THANA, KANNUR, PIN- 670 002, A PARTNERSHIP FIRM REPRESENTED BY ITS MANAGING PARTNER K.C.JAMES, SON OF K.C CHACKO. BY ADVS. SRI.A.V.THOMAS (SR.) SRI.K.T.THOMAS SRI.NIDHI SAM JOHNS SRI.LIJO JOSEPH SRI.A.KEVIN THOMAS RESPONDENTS: 1 THE DISTRICT COLLECTOR DISTRICT COLLECTORATE, KANNUR, PIN-670 002. 2 THE TAHSILDAR, TALUK OFFICE, TALIPARAMBA TALUK, TALIPARAMBA, PIN-670 141. 3 THE SUB
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