Laisa Vincent vs. The Deputy Commissioner (Appeals)
Original PDF →NO 32080993841 ISSUED BY THE 2ND RESPONDENT DATED 27.7.2019 EXHIBIT P2 TRUE PHOTOSTAT COPY OF THE CERTIFICATE FOR RECOVERY OF RS 3,74,111 ISSUED BY THE 3RD RESPONDENT DATED 25.10.2019 EXHIBIT P3 TRUE PHOTOSTAT COPY OF THE CERTIFICATE FOR RECOVERY OF RS 26,250 ISSUED BY THE 3RD RESPONDENT DATED 1.7.2016 EXHIBIT P4 TRUE PHOTOSTAT COPY OF THE AUCTION NOTICE ISSUED BY THE 4TH RESPONDENT DATED 6.10.2020 EXHIBIT P5 TRUE PHOTOSTAT COPY OF THE APPEAL FILED BEFORE THE 1ST RESPONDENT DATED NIL EXHIBIT P6 TRUE PHOTOSTAT COPY OF THE NOTICE ISSUED BY THE 1ST RESPONDENT DATED 20.10.2020 RESPONDENTS EXHIBITS:NIL //// P.A TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.