Hotel Ramada vs. The State Tax Officer
Original PDF →WP(C)/23685/2020HC KeralaGSTCNR KLHC01059301202004 November 2020Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages
NO.32041360304/2018-19-KGST DATED 25.09.2020 FOR THE YEAR 2018-19 UNDER SECTION 17(3) OF KVAT ACT ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE FIRST APPEAL DATED 22.10.2020 FOR THE YEAR 2018-19 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3OF THE STAY PETITION DATED 22.10.2020 FOR THE YEAR 2018-19 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.