Relcon Foundations (P) LTD vs. The Assistant Commissioner
Original PDF →WP(C)/25048/2020HC KeralaGSTCNR KLHC01062335202017 November 2020Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR3 pages
FOR CANCELLATION OF REGISTRATION DATED 20.01.2020 EXHIBIT P5OF APPLICATION SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT REFERENCE ARN AA321020000 524C DTD 01.10.2020 EXHIBIT P6OF THE STATUS REPORT PRINT OUT WITH RESPECT THE PETITIONERS APPLICATION FOR REVOCATION FOR REVOCATION OF CANCELLATION OF GST REGISTRATION EXHIBIT P7OF THE APPLICATION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 12.10.2020
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.