Kerala High Court GST Judgments — 2016

49 judgments.

• M/S. Beepath Castings v. State Of Kerala

  Record only

  OT.Rev/178/2016·21 Dec 2016

• Tony Thomas v. The Commercial Tax Officer

  Record only

  WP(C)/37852/2016·5 Dec 2016

• Seenia Tony v. The Commercial Tax Officer

  Record only

  WP(C)/37772/2016·25 Nov 2016

• Tony Thomas v. The Commercial Tax Officer

  Record only

  WP(C)/37848/2016·25 Nov 2016

• M/S.Nook Micro Distribution Limited v. The Assistant Commissioner(Assessment)

  Record only

  WP(C)/37136/2016·22 Nov 2016

• T.C. John v. Commercial Tax Officer

  Record only

  WP(C)/25883/2016·18 Nov 2016

• M/S. Manappuram Jewellers v. The Assistant Commissioner

  Record only

  WP(C)/36965/2016·18 Nov 2016

• Manoj M Mathew v. Intelligence Officer

  Record only

  WP(C)/33929/2016·1 Nov 2016

• M/S Nikshan Electronics v. The Intelligence Officer (Ib) Ii

  Record only

  WP(C)/11536/2013·30 Sept 2016

• M/S. P.E. Electronics LTD v. State Of Kerala

  Record only

  WP(C)/30780/2016·20 Sept 2016

• M/S Sreeragh General Finance Limited v. State Of Kerala

  Record only

  WP(C)/28590/2016·7 Sept 2016

• Indira Devi A.V v. Commercial Tax Officer

  Record only

  WP(C)/12705/2016·29 Aug 2016

• M/S. Paragon Steels Private Limited v. The Assistant Commissioner [Assessment]

  Record only

  WP(C)/27826/2016·23 Aug 2016

• M/S. Lumes Bakes v. Commercial Tax Officer, Hosdurg

  Record only

  WP(C)/27144/2016·17 Aug 2016

• State Of Kerala v. Sri.M.Ramdas

  Record only

  OT.Rev/87/2016·17 Aug 2016

• M/S Kun Motor Company (P) LTD v. The Commercial Tax Inspector

  Record only

  WP(C)/26802/2016·11 Aug 2016

• M/S.Nair Coal Services LTD v. State Of Kerala

  Record only

  OT.Rev/155/2015·10 Aug 2016

• State Of Kerala v. Sri.Naveenkumar P.T

  Record only

  OT.Rev/74/2016·29 Jul 2016

• Shoukath.I v. M. Muhammed Noushad

  Record only

  WP(C)/24827/2016·27 Jul 2016

• Sebastian Raphael Chammankodath v. Intelligence Officer

  Record only

  WP(C)/24525/2016·26 Jul 2016

• Dr. D.Narayana v. State Of Kerala

  Record only

  WP(C)/25012/2015·13 Jul 2016

• M/S. Prima Industries LTD. v. Asst. Commissioner (Assmt) And Anr.

  Record only

  WP(C)/22181/2009·29 Jun 2016

• M.M.Ansari v. The Commercial Tax Officers

  Record only

  WP(C)/21252/2016·23 Jun 2016

• Maya Rajeev v. The Commercial Tax Officer, Perumbavoor

  Record only

  WP(C)/4486/2015·23 Jun 2016

• P Saidalavi v. Commercial Tax Officer

  Record only

  WP(C)/20351/2016·15 Jun 2016

• Fast And Safe Transports PVT. LTD v. Commercial Tax Officer

  Record only

  WP(C)/8186/2016·14 Jun 2016

• M/S. Best Buy Electronics v. State

  Record only

  OT.Rev/102/2010·25 May 2016

• M/S Bhima Jeweliers v. State Of Kerala

  Record only

  OT.Rev/11/2013·19 May 2016

• T. Abdu v. The Commissioner Fo Commercial Taxes

  Record only

  WP(C)/16506/2013·19 May 2016

• Ceakay Rubber Industries v. Commercial Tax Officer, Changanacherry

  Record only

  WP(C)/17549/2016·18 May 2016

• M/S.Benson Hardwares v. The Assistant Commissioner (Appeals)

  Record only

  WP(C)/17530/2016·18 May 2016

• M/S. Heidelberg INDIA PVT. LTD. v. The Commercial Tax Inspector

  Record only

  WP(C)/15645/2016·26 Apr 2016

• Elsan Thomas v. The Commercial Tax Officer

  Record only

  WP(C)/10851/2016·31 Mar 2016

• M/S. Blue Line v. State Of Kerala

  Record only

  WP(C)/11249/2016·31 Mar 2016

• M/S. Methodex Systems PVT. LTD v. State Of Kerala

  Record only

  WP(C)/12077/2016·29 Mar 2016

• M/S Kattumadam Hardwares v. The State Of Kerala

  Record only

  OT.Rev/53/2016·29 Mar 2016

• Santhosh Chandran v. Commercial Tax Officer

  Record only

  WP(C)/11034/2016·22 Mar 2016

• P. Ramachandran v. State Of Kerala

  Record only

  OT.Rev/56/2016·21 Mar 2016

• M/S.Kerala Steel Associates v. The Asst. Commissioner

  Record only

  WP(C)/10698/2016·21 Mar 2016

• M/S.Sreeragh General Finance Limited v. State Of Kerala

  Record only

  WP(C)/7908/2016·17 Mar 2016

• M/S.R.F.Motors Private LTD. v. The Intelligence Officer (Ib)

  Record only

  WP(C)/9956/2016·16 Mar 2016

• M/S. Al Mela Marketing (P) LTD v. Deputy Commissioner (Appeals)

  Record only

  WA/460/2016·11 Mar 2016

• K.M.Musthafa v. The Commercial Tax Officer 1

  Record only

  WP(C)/3795/2016·2 Feb 2016

• M/S.M V R Exports PVT LTD v. The Deputy Commissioner(Appeals)

  Record only

  RP/1004/2015·2 Feb 2016

• Mathew V.J v. Commercial Tax Officer

  Record only

  WP(C)/3510/2016·1 Feb 2016

• Hindustan Petroleum Corporation LTD v. State Of Kerala

  Record only

  WP(C)/25924/2014·20 Jan 2016

• Sri.B.Lal Prasad v. The Intelligence Officer, Squad No.Iv, Thiruvananthapuram

  Record only

  WP(C)/1911/2016·18 Jan 2016

• Shafeer P.A v. Commercial Tax Officer

  Record only

  WP(C)/1215/2016·13 Jan 2016

• M/S.Aiswarya Traders v. The Assitant Commisisoner(Assmt.)

  Record only

  WP(C)/14492/2013·12 Jan 2016