Kerala High Court GST Judgments — 2015

27 judgments.

• K.P.Sindhu v. The Commercial Tax Officer

  Record only

  WP(C)/38070/2015·16 Dec 2015

• M/S. Devices Distributors v. State Of Kerala

  Record only

  WP(C)/5077/2009·2 Dec 2015

• Indian Potash LTD. v. State Of Kerala And Others

  Record only

  WP(C)/8444/2011·1 Dec 2015

• M/S.Malabar Traders v. State Of Kerala

  Record only

  OT.Rev/167/2015·1 Dec 2015

• Prince Edassery v. Commercial Tax Officer

  Record only

  WP(C)/32461/2015·27 Oct 2015

• K.G.Mathai v. The Commercial Tax Officer, Anchal

  Record only

  WP(C)/12543/2010·14 Oct 2015

• M/S.General Rubbers,Rep.By Its Proprieto v. Asst.Commissioner (Kvat),Kottayam & Ors

  Record only

  WP(C)/6350/2008·30 Sept 2015

• M/S.Anderson Industries International LTD. v. The Assistant Commissioner Ii

  Record only

  WP(C)/29282/2015·28 Sept 2015

• Sijomon Jose v. The Commercial Tax Officer

  Record only

  WP(C)/27871/2015·22 Sept 2015

• Shoe Club v. State Of Kerala

  Record only

  OT.Rev/39/2013·31 Aug 2015

• M/S. St.Antony'S Cars PVT. LTD: v. Assistant Commissioner

  Record only

  WP(C)/22077/2015·22 Jul 2015

• Lord Krishna Bank LTD v. State Of Kerala

  Record only

  WP(C)/19065/2006·13 Jul 2015

• Mohanan Nair.M. v. Commercial Tax Officer

  Record only

  WP(C)/16793/2015·6 Jul 2015

• State Of Kerala v. P.T. Aboobacker

  Record only

  OT.Rev/111/2013·22 Jun 2015

• M/S. Glaxo Smihklime Consumer Healthcare Limited v. The Intelligence Officer

  Record only

  WP(C)/17280/2015·10 Jun 2015

• M/S.M.V.R.Exports PVT. LTD v. The Deputy Commissioner (Appeals), Kollam

  Record only

  WP(C)/13986/2015·1 Jun 2015

• M/S. Anderson Industris v. The Commissioner Of Land Revenue

  Record only

  WP(C)/15529/2015·27 May 2015

• K.A.Devassykutty v. K.S.E.B And Others

  Record only

  WP(C)/10491/2009·25 May 2015

• State Of Kerala v. M/S. M.V.R.Exports PVT. LTD

  Record only

  WA/849/2015·20 May 2015

• M/S. Anderson Industries International Limited v. The Assistant Commissioner - Ii

  Record only

  WP(C)/6450/2015·20 Mar 2015

• M/S.M.V.R.Exports (P) LTD. v. Deputy Commissioner (Appeals)

  Record only

  WP(C)/6564/2015·9 Mar 2015

• Pepsin Raj v. Employees Provident Fund Organisation

  Record only

  WP(C)/7208/2010·26 Feb 2015

• A. Pookunju v. Asst. Commissioner

  Record only

  WP(C)/1228/2013·25 Feb 2015

• M/S.Mubarack Jewellery v. State Of Kerala

  Record only

  RP/999/2014·23 Feb 2015

• State Of Kerala v. M/S.Kannankandy Fridge Centre

  Record only

  OT.Rev/18/2015·18 Feb 2015

• M/S.Savex Computers LTD. v. Asst. Commissioner (Assessment)

  Record only

  WP(C)/2531/2015·27 Jan 2015

• M/S. Keltron Employees v. State Of Kerala

  Record only

  OT.Rev/178/2014·23 Jan 2015