M/S. Anderson Industris v. The Commissioner Of Land Revenue

Court: Kerala High Court
Case number: WP(C)/15529/2015
Date of judgment: 27 May 2015
Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
Petitioner: M/S. ANDERSON INDUSTRIS
Respondent: THE COMMISSIONER OF LAND REVENUE
CNR: KLHC010613692015

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