State Of Kerala v. P.T. Aboobacker

Court: Kerala High Court
Case number: OT.Rev/111/2013
Date of judgment: 22 Jun 2015
Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY,HONOURABLE MR.JUSTICE ANTONY DOMINIC
Petitioner: STATE OF KERALA
Respondent: P.T. ABOOBACKER
CNR: KLHC010360462013

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