Kerala High Court GST Judgments — 2014

41 judgments.

• N. Sadasivan Pillai v. The Intelligence Officer

  Record only

  WP(C)/31973/2014·20 Dec 2014

• M/S.Maxwell Exim PVT.LTD. v. Deputy Commissioner (Appeals)

  Record only

  WA/1968/2014·18 Dec 2014

• Mr.Aji Kumar v. The Intelligence Inspector, Squad No. Ii, Alappuzha

  Record only

  WP(C)/33655/2014·17 Dec 2014

• Biju Issac v. Commercial Tax Officer Ii, Angamaly

  Record only

  WP(C)/28237/2014·28 Nov 2014

• Sri.Mohanakrishnan v. The State Of Kerala

  Record only

  OT.Rev/198/2014·21 Nov 2014

• M/S. Home Centre, Kozhikode v. The Intelligence Inspector

  Record only

  WP(C)/30659/2014·20 Nov 2014

• M/S.Maxwell Exim (P) LTD v. Deputy Commissioner (Appeals)

  Record only

  WP(C)/27636/2014·14 Nov 2014

• A.M.Sainudeen v. The Commercial Tax Officer, Pathanamthitta

  Record only

  WP(C)/30070/2014·13 Nov 2014

• Sri.Gopalakrishna Pillai v. State Of Kerala

  Record only

  OT.Rev/192/2014·10 Nov 2014

• M/S.Ewp Associates, Rep.By Its Proprietorix Mrs.M.Balapadmasree v. Commercial Tax Officer, Palakkad

  Record only

  WP(C)/29180/2014·6 Nov 2014

• M/S.Saachi Medic v. The Intelligence Inspector

  Record only

  WP(C)/28099/2014·31 Oct 2014

• M/S. Kerala State Rubber Co-Operative LTD. v. Athe Assistant Commissioner

  Record only

  WP(C)/26338/2014·21 Oct 2014

• Muhammed Kunju.A v. State Of Kerala

  Record only

  WP(C)/23156/2014·16 Oct 2014

• M/S. Quality Agencies v. The Commercial Tax Officer

  Record only

  WP(C)/26522/2014·15 Oct 2014

• V.Jaffar v. The Commissioner Of Commercial Taxes

  Record only

  WP(C)/25209/2014·29 Sept 2014

• M/S. Ayyadan Ceramics v. Deputy Commissioner(Appeals)

  Record only

  WP(C)/24923/2014·29 Sept 2014

• P.M.Hassankutty v. Commercial Tax Officer

  Record only

  WP(C)/23694/2014·24 Sept 2014

• Saneer P.A. v. The Commercial Tax Officer & Others

  Record only

  WP(C)/29998/2009·20 Sept 2014

• Abdul Salam v. State Of Kerala

  Record only

  WP(C)/935/2011·16 Sept 2014

• Mohammed Fazeel T.A. v. Commissioner Of Commercial Taxes

  Record only

  WP(C)/22388/2014·2 Sept 2014

• M/S. Saj Flight Service PVT. LTD. v. R.Pavithran

  Record only

  CRP/679/2013·28 Aug 2014

• P.K.Joseph v. The Commercial Tax Officer

  Record only

  WP(C)/15559/2014·25 Aug 2014

• Rasheed A.H. v. The Commercial Tax Officer

  Record only

  WP(C)/20785/2014·20 Aug 2014

• State Of Kerala v. Tip Top Furniture

  Record only

  OT.Rev/47/2014·11 Aug 2014

• M/S. Maaxwell Exim PVT. LTD v. Deputy Commissioner (Appeals)

  Record only

  WP(C)/20693/2014·11 Aug 2014

• T.P.George v. The Commercial Tax Officer

  Record only

  WP(C)/17160/2014·7 Aug 2014

• T.P. George v. The Commercial Tax Officer

  Record only

  RP/549/2014·7 Aug 2014

• Chacko Varghese v. The State Of Kerala

  Record only

  OT.Rev/95/2014·5 Aug 2014

• Sam Jacob v. The Commercial Tax Officer

  Record only

  WP(C)/13995/2014·30 Jun 2014

• M/S.Benzy Petroleum v. State Of Kerala

  Record only

  OT.Rev/115/2013·18 Jun 2014

• M/S. Orma Marble World v. The Commercial Tax Officer

  Record only

  WP(C)/14570/2014·13 Jun 2014

• Larsen & Tourbo Limited v. Assistant Commissioner (Wc & Lt), Commercial Taxes, Ernakulam

  Record only

  WP(C)/10498/2014·11 Apr 2014

• M/S. Arun Agro Metals & Co. v. The Commercial Tax Officer

  Record only

  WP(C)/10717/2014·9 Apr 2014

• State Of Kerala v. M/S.Mangaly Industries

  Record only

  WA/1404/2013·31 Mar 2014

• Youseph A. Alias Yoosuf Kunju v. The Assistant Commissioner

  Record only

  WP(C)/4791/2014·21 Mar 2014

• Mohanakrishnan v. The Kerala Value Added Tax Appellate Tribunal

  Record only

  WP(C)/6866/2014·11 Mar 2014

• Bechu Ittoop Mathew v. Commercial Tax Officer(Wc)

  Record only

  WP(C)/5183/2014·26 Feb 2014

• Ms. Krishna Traders, Kunnamkulam v. Commissioner Of Commercial Taxes

  Record only

  WP(C)/3933/2014·10 Feb 2014

• S.Santhanakrishnan v. The Commercial Tax Officer

  Record only

  WP(C)/3023/2014·5 Feb 2014

• Ms.Vineeth Agencies v. Commissioner Of Commercial Taxes

  Record only

  WP(C)/3240/2014·3 Feb 2014

• The Commercial Tax Officer v. V.N.Pavithran

  Record only

  WA/989/2010·3 Jan 2014