Kerala High Court GST Judgments — 2013

26 judgments.

• K.Rajagopala Menon v. The Addl. Sales Tax Officer

  Record only

  WP(C)/30602/2013·17 Dec 2013

• State Of Kerala v. M/S. Tip Top Furniture Mart, Kottakkal

  Record only

  OT.Rev/119/2013·16 Dec 2013

• Sijo Joseph v. The Commercial Tax Officer

  Record only

  WP(C)/30330/2013·10 Dec 2013

• Raju v. The Commercial Tax Officer

  Record only

  WA/1731/2013·29 Nov 2013

• M/S.Kun Motor Company(P)LTD. v. Commercial Tax Officer(Enquiry)

  Record only

  WP(C)/26495/2013·30 Oct 2013

• Formost Centre v. Commercial Tax Officer

  Record only

  WP(C)/21266/2013·28 Oct 2013

• M/S.Kun Motor Company (P) Limited v. Commercial Tax Inspector

  Record only

  WA/1363/2013·1 Oct 2013

• State Of Kerala v. Smt.V.M.Rajalakshmi Grocery Merchant

  Record only

  OT.Rev/68/2012·27 Sept 2013

• Unitrades v. The State Of Kerala

  Record only

  WP(C)/18968/2013·3 Sept 2013

• M/S.Fort Kochi Hotels Private LTD v. State Of Kerala

  Record only

  WP(C)/21569/2013·30 Aug 2013

• M/S.Kun Motors (P) LTD. v. Commercial Tax Inspector

  Record only

  WP(C)/21271/2013·27 Aug 2013

• M/S.Tcm LTD. v. State Of Kerala

  Record only

  WP(C)/19341/2013·13 Aug 2013

• M/S.Tcm LTD. v. State Of Kerala

  Record only

  WP(C)/19346/2013·13 Aug 2013

• P.Radhakrishna Pillai v. Commercial Tax Officer

  Record only

  WP(C)/18522/2013·25 Jul 2013

• Kilban Foods INDIA (P) LTD v. Assistant Commissioner

  Record only

  WP(C)/9110/2013·25 Jul 2013

• Muhammad Rafeeq v. State Of Kerala

  Record only

  WP(C)/15804/2013·24 Jun 2013

• Manoj M. Mathew v. Commercial Tax Officer

  Record only

  WP(C)/8651/2013·1 Apr 2013

• Radhakrishnan K. v. The Commercial Tax Officer

  Record only

  WP(C)/5535/2013·1 Mar 2013

• Abhishek Bhattar v. The Deputy Commisisoner(Appeals)

  Record only

  WA/322/2013·27 Feb 2013

• Sukam Constructions (P) LTD. v. The Assistant Commissioner

  Record only

  WP(C)/2975/2013·25 Feb 2013

• Shri Abhishek Bhattar v. The Deputy Commissioner (Appeals)

  Record only

  WP(C)/4047/2013·12 Feb 2013

• K.S.Gopakumar v. M/S.M.V.R.Industries Private LTD.

  Record only

  OP(C)/260/2013·21 Jan 2013

• Sivasankara Pillai v. The Commercial Tax Officer 11

  Record only

  WP(C)/435/2013·10 Jan 2013

• P.A. Varghese v. State Of Kerala And Others

  Record only

  WP(C)/10972/2011·9 Jan 2013

• M/S.Pmh Autombiles v. The Commercial Tax Officer

  Record only

  WP(C)/31531/2012·1 Jan 2013

• M/S.Vijaya Trading Company v. The Commercial Tax Officer & Others

  Record only

  WP(C)/30173/2008·1 Jan 2013