State Of Kerala v. Smt.V.M.Rajalakshmi Grocery Merchant

Court: Kerala High Court
Case number: OT.Rev/68/2012
Date of judgment: 27 Sept 2013
Bench: HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE CHIEF JUSTICE DR. MANJULA CHELLUR
Petitioner: STATE OF KERALA
Respondent: SMT.V.M.RAJALAKSHMI GROCERY MERCHANT
CNR: KLHC010342572012

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