Abhishek Bhattar v. The Deputy Commisisoner(Appeals)
- Court
- Kerala High Court
- Case number
- WA/322/2013
- Date of judgment
- 27 Feb 2013
- Bench
- HONOURABLE MR. JUSTICE K.RAMAKRISHNAN,HONOURABLE MR.JUSTICE K.M.JOSEPH
- Petitioner
- ABHISHEK BHATTAR
- Respondent
- THE DEPUTY COMMISISONER(APPEALS)
- CNR
- KLHC010415572013
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