M/S.Fort Kochi Hotels Private LTD v. State Of Kerala

Court: Kerala High Court
Case number: WP(C)/21569/2013
Date of judgment: 30 Aug 2013
Bench: HONOURABLE MR.JUSTICE V.CHITAMBARESH
Petitioner: M/S.FORT KOCHI HOTELS PRIVATE LTD
Respondent: STATE OF KERALA
CNR: KLHC010647602013

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