Sivasankara Pillai v. The Commercial Tax Officer 11
- Court
- Kerala High Court
- Case number
- WP(C)/435/2013
- Date of judgment
- 10 Jan 2013
- Bench
- HONOURABLE MR.JUSTICE ANTONY DOMINIC
- Petitioner
- SIVASANKARA PILLAI
- Respondent
- THE COMMERCIAL TAX OFFICER 11
- CNR
- KLHC010436332013
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.