State Of Kerala v. M/S. Tip Top Furniture Mart, Kottakkal

Court: Kerala High Court
Case number: OT.Rev/119/2013
Date of judgment: 16 Dec 2013
Bench: HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE CHIEF JUSTICE DR. MANJULA CHELLUR
Petitioner: STATE OF KERALA
Respondent: M/S. TIP TOP FURNITURE MART, KOTTAKKAL
CNR: KLHC010360542013

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