Muhammad Rafeeq v. State Of Kerala
- Court
- Kerala High Court
- Case number
- WP(C)/15804/2013
- Date of judgment
- 24 Jun 2013
- Bench
- HONOURABLE MR.JUSTICE V.CHITAMBARESH
- Petitioner
- MUHAMMAD RAFEEQ
- Respondent
- STATE OF KERALA
- CNR
- KLHC010589992013
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