M/S.Kun Motor Company(P)LTD. v. Commercial Tax Officer(Enquiry)
- Court
- Kerala High Court
- Case number
- WP(C)/26495/2013
- Date of judgment
- 30 Oct 2013
- Bench
- HONOURABLE MR.JUSTICE V.CHITAMBARESH
- Petitioner
- M/S.KUN MOTOR COMPANY(P)LTD.,
- Respondent
- COMMERCIAL TAX OFFICER(ENQUIRY)
- CNR
- KLHC010696832013
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.