M/S.Kun Motor Company (P) Limited v. Commercial Tax Inspector

Court: Kerala High Court
Case number: WA/1363/2013
Date of judgment: 1 Oct 2013
Bench: HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE CHIEF JUSTICE DR. MANJULA CHELLUR
Petitioner: M/S.KUN MOTOR COMPANY (P) LIMITED
Respondent: COMMERCIAL TAX INSPECTOR
CNR: KLHC010425982013

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