Kerala High Court GST Judgments — 2012

28 judgments.

• M/S.Fot Kochi Hotels Private Limited v. Commissioner, Land Rvenue

  Record only

  WP(C)/29588/2012·17 Dec 2012

• A.A.Haneefa v. The Deputy Tahsildar (Revenue Recovery)

  Record only

  WP(C)/28810/2012·4 Dec 2012

• M/S.Deo Marketing & Agencies Kerala PVT.LTD. v. Assistant Commissioner, Special Circle-1 & 2

  Record only

  WP(C)/27772/2012·30 Nov 2012

• Esi Corporation v. Shri. Sainudeen

  Record only

  Ins.APP/45/2009·17 Oct 2012

• Renji Kurien v. The Asst. Commissioner

  Record only

  WP(C)/18665/2012·16 Aug 2012

• Reji Jose v. State Of Kerala

  Record only

  OT.Rev/55/2012·13 Aug 2012

• Union Of INDIA v. M.Ramachandran

  Record only

  WP(C)/12495/2007·31 Jul 2012

• M/S.Edu Smart Services PVT.LTD. v. The Intelligence Inspector

  Record only

  WP(C)/17333/2012·24 Jul 2012

• G.Lalu v. M/S.Anderson Industries International LTD.

  Record only

  OP(C)/2120/2012·24 Jul 2012

• T.A.Simon v. State Of Kerala

  Record only

  OT.Rev/113/2011·20 Jul 2012

• State Of Kerala v. M/S M.M. Enterprises

  Record only

  OT.Rev/22/2012·3 Jul 2012

• Joby John v. Commercial Tax Officer

  Record only

  WP(C)/14677/2012·27 Jun 2012

• M/S.U.K.Monu Timbers v. State Of Kerala

  Record only

  OT.Rev/30/2012·15 Jun 2012

• M.Mohammed Haji v. State Of Kerala

  Record only

  OT.Rev/37/2012·4 Jun 2012

• G.Lalu v. M/S.Anderson Industries International LTD.

  Record only

  OP(C)/1670/2012·31 May 2012

• U.V.Martin v. Commercial Tax Officer

  Record only

  WP(C)/1000/2008·12 Apr 2012

• M/S.Valvoline Cummins LTD v. Sales Tax Officer

  Record only

  WP(C)/12865/2008·11 Apr 2012

• M/S. Fort Kochi Hotels Private Limited v. Deputy Tahsildar (R.R.)

  Record only

  WP(C)/6322/2012·2 Apr 2012

• K.K.Abraham v. Sales Tax Officer

  Record only

  WP(C)/20770/2006·29 Mar 2012

• Shefi.J. v. The Commercial Tax Officer

  Record only

  WP(C)/7592/2012·27 Mar 2012

• Westend Tyres v. Intelligence Officer (Ib), Mattancherry

  Record only

  WP(C)/35333/2009·20 Mar 2012

• V.Y.Safeena, Proprietrix v. Commercial Tax Officer,Kalamassery

  Record only

  WP(C)/650/2008·15 Mar 2012

• M/S.Class Distributors v. The Commercial Tax Officer

  Record only

  WP(C)/13243/2008·15 Mar 2012

• M/S.Mgf Motors LTD. v. State Of Kerala

  Record only

  ST.Rev./157/2009·12 Mar 2012

• Dr.George Jjacob v. State Of Kerala

  Record only

  WP(C)/1764/2007·5 Mar 2012

• Priyadarsan.O.K. v. The State Of Kerala

  Record only

  WP(C)/4943/2011·22 Feb 2012

• P.S.Hariharan v. Commercial Tax Officer & Another

  Record only

  WP(C)/34492/2011·31 Jan 2012

• M/S.Kerala Steel Associates v. The Asst.Commissioner(Assmt.)Commercial Taxes,Ernakulam

  Record only

  WP(C)/1379/2012·23 Jan 2012