M/S.Kerala Steel Associates v. The Asst.Commissioner(Assmt.)Commercial Taxes,Ernakulam

Court: Kerala High Court
Case number: WP(C)/1379/2012
Date of judgment: 23 Jan 2012
Bench: HONOURABLE MR.JUSTICE ANTONY DOMINIC
Petitioner: M/S.KERALA STEEL ASSOCIATES
Respondent: THE ASST.COMMISSIONER(ASSMT.)COMMERCIAL TAXES,ERNAKULAM
CNR: KLHC010434642012

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