T.A.Simon v. State Of Kerala
- Court
- Kerala High Court
- Case number
- OT.Rev/113/2011
- Date of judgment
- 20 Jul 2012
- Bench
- HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
- Petitioner
- T.A.SIMON
- Respondent
- STATE OF KERALA
- CNR
- KLHC010358692011
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