M/S. Fort Kochi Hotels Private Limited v. Deputy Tahsildar (R.R.)

Court: Kerala High Court
Case number: WP(C)/6322/2012
Date of judgment: 2 Apr 2012
Bench: HONOURABLE MR.JUSTICE ANTONY DOMINIC
Petitioner: M/S. FORT KOCHI HOTELS PRIVATE LIMITED
Respondent: DEPUTY TAHSILDAR (R.R.)
CNR: KLHC010484052012

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