Union Of INDIA v. M.Ramachandran
- Court
- Kerala High Court
- Case number
- WP(C)/12495/2007
- Date of judgment
- 31 Jul 2012
- Bench
- HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE AG.CHIEF JUSTICE MRS.MANJULA CHELLUR
- Petitioner
- UNION OF INDIA
- Respondent
- M.RAMACHANDRAN
- CNR
- KLHC010511642007
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