A.A.Haneefa v. The Deputy Tahsildar (Revenue Recovery)
- Court
- Kerala High Court
- Case number
- WP(C)/28810/2012
- Date of judgment
- 4 Dec 2012
- Bench
- HONOURABLE MR.JUSTICE ANTONY DOMINIC
- Petitioner
- A.A.HANEEFA
- Respondent
- THE DEPUTY TAHSILDAR (REVENUE RECOVERY)
- CNR
- KLHC010708792012
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.