K.K.Abraham v. Sales Tax Officer
- Court
- Kerala High Court
- Case number
- WP(C)/20770/2006
- Date of judgment
- 29 Mar 2012
- Bench
- HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
- Petitioner
- K.K.ABRAHAM
- Respondent
- SALES TAX OFFICER
- CNR
- KLHC010564402006
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.