State Of Kerala v. M/S M.M. Enterprises

Court: Kerala High Court
Case number: OT.Rev/22/2012
Date of judgment: 3 Jul 2012
Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
Petitioner: STATE OF KERALA
Respondent: M/S M.M. ENTERPRISES
CNR: KLHC010342122012

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