Westend Tyres v. Intelligence Officer (Ib), Mattancherry
- Court
- Kerala High Court
- Case number
- WP(C)/35333/2009
- Date of judgment
- 20 Mar 2012
- Bench
- HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
- Petitioner
- WESTEND TYRES
- Respondent
- INTELLIGENCE OFFICER (IB), MATTANCHERRY
- CNR
- KLHC010769182009
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.