Kerala High Court GST Judgments — 2011

18 judgments.

• M/S.Ever Green Fragrances v. State Of Kerala & Ors

  Record only

  WP(C)/32836/2011·9 Dec 2011

• Shri.C.K.Pradeep Kumar v. State Of Kerala

  Record only

  OT.Rev/76/2011·22 Nov 2011

• Shaik Mehaboob v. Commercial Tax Officer & 2 Others

  Record only

  WP(C)/28637/2011·8 Nov 2011

• M/S.Kalliyath Steels (P) LTD. v. State Of Kerala

  Record only

  OT.Rev/54/2009·6 Sept 2011

• The Commissioner Of Central Excise v. Binani Zinc Limited

  Record only

  C.E.Appeal/21/2004·25 Aug 2011

• Tebma Shipyards LTD. v. The Assistant Commissioner(Assessment)

  Record only

  WA/1211/2011·20 Aug 2011

• M/S.Itel Industries LTD. v. The Assistant Commr. Of Central Excise

  Record only

  C.E.Appeal/28/2010·3 Aug 2011

• M/S Tbs Tyre Shoppee v. State Of Kerala

  Record only

  OT.Rev/60/2011·26 Jul 2011

• Trivandrum Metals & Electricals v. State Of Kerala

  Record only

  OT.Rev/25/2010·25 Jul 2011

• Aiswarya Enterprises v. State Of Kerala

  Record only

  OT.Rev/46/2011·15 Jul 2011

• Hindustan Petroleum Corporation v. State Of Kerala

  Record only

  OT.Rev/3/2011·13 Jul 2011

• M/S.Venus Marketing, Puthiyara,Calicut v. State Of Kerala

  Record only

  OT.Rev/76/2010·6 Jul 2011

• M/S.Supreme Food Industries v. The State Of Kerala

  Record only

  OT.Rev/39/2011·20 Jun 2011

• Kerala State Civil Supplies Corporation v. The Commercial Tax Officer

  Record only

  WP(C)/8604/2011·6 Jun 2011

• M/S.Pat Pressings PVT.LTD v. The Asst.Commissioner-Ii

  Record only

  WP(C)/4156/2011·11 Apr 2011

• Sasikumar B v. State Of Kerala

  Record only

  OT.Rev/7/2011·29 Mar 2011

• S.Suresh Kumar v. Commercial Tax Officer

  Record only

  WP(C)/8739/2011·21 Mar 2011

• State Of Kerala v. M/S. Integrated Medical Systems,Kollam

  Record only

  OT.Rev/4/2009·11 Jan 2011