M/S.Itel Industries LTD. v. The Assistant Commr. Of Central Excise

Court: Kerala High Court
Case number: C.E.Appeal/28/2010
Date of judgment: 3 Aug 2011
Bench: HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
Petitioner: M/S.ITEL INDUSTRIES LTD.
Respondent: THE ASSISTANT COMMR. OF CENTRAL EXCISE
CNR: KLHC010103102010

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