Kerala State Civil Supplies Corporation v. The Commercial Tax Officer

Court: Kerala High Court
Case number: WP(C)/8604/2011
Date of judgment: 6 Jun 2011
Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM
Petitioner: KERALA STATE CIVIL SUPPLIES CORPORATION
Respondent: THE COMMERCIAL TAX OFFICER
CNR: KLHC010514502011

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