M/S.Supreme Food Industries v. The State Of Kerala

Court: Kerala High Court
Case number: OT.Rev/39/2011
Date of judgment: 20 Jun 2011
Bench: HONOURABLE MR.JUSTICE B.P.RAY,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
Petitioner: M/S.SUPREME FOOD INDUSTRIES
Respondent: THE STATE OF KERALA
CNR: KLHC010357952011

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