Tebma Shipyards LTD. v. The Assistant Commissioner(Assessment)

Court: Kerala High Court
Case number: WA/1211/2011
Date of judgment: 20 Aug 2011
Bench: HONOURABLE MR.JUSTICE. P.S.GOPINATHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
Petitioner: TEBMA SHIPYARDS LTD.
Respondent: THE ASSISTANT COMMISSIONER(ASSESSMENT)
CNR: KLHC010420532011

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